Section 2A — Interpretation of certain words and expressions.
The Insurance Act, 1938
1 [2A. Interpretation of certain words and expressions. -- Words and expressions used and not defined in this Act but defined in the Life Insurance Corporation Act, 1956 (31 of 1956), the General Insurance Business (Nationalisation) Act, 1972 (57 of 1972) and the Insurance Regulatory and Development Authority Act, 1999 shall have the meanings respectively assigned to them in those Acts.]Open in Lexace · Ask the AI about this section
Lex