LexSection 119 — Inspection and supply of copies of published prospectus, etc.
The Insurance Act, 1938
2 [119. Inspection and supply of copies of published prospectus, etc.-- Any person may on payment of a fee of five rupees inspect the documents filed by an insurer with the 1 [Authority] under clause (f) of sub-section (2) of section 3, and may obtain a copy of any such document or part thereof on payment in advance at the prescribed rate for the making of the copy.]Open in Lexace · Ask the AI about this section