Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 110HA — Penalty to be recoverable as arrear of land revenue.

The Insurance Act, 1938

1 [110HA. Penalty to be recoverable as arrear of land revenue. -- Any penalty imposed by the Authority under this Act shall be recoverable as an arrear of land revenue.]

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›