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Section 110E — [Omitted.].

The Insurance Act, 1938

[Sections 3A, 27B, 28B, 33, etc., to apply to general insurance business of the Life Insurance Corporation of India.]-- Omitted by the Insurance Laws (Amendment) Act, 2015 (5 of 2015) s. 95 (w.e.f. 26-12-2014).

Official Hindi (PDF) ↗

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