Section 107A — Chairman, etc., to be public servants.
The Insurance Act, 1938
[Chairman, etc. to be public servant.] -- omitted by s. 92, ibid. (w.e.f. 26-12-2014)Open in Lexace · Ask the AI about this section
[Chairman, etc. to be public servant.] -- omitted by s. 92, ibid. (w.e.f. 26-12-2014)Open in Lexace · Ask the AI about this section