LexSection 104 — Penalty for contravention of sections 27, 27A, 27B, 27D and 27E.
The Insurance Act, 1938
1 [104. Penalty for contravention of sections 27, 27A, 27B, 27D and 27E. -- If a person fails to comply with the provisions of section 27, section 27A, section 27B, section 27D and section 27E, he shall be liable to a penalty not exceeding twenty-five crore rupees.]Open in Lexace · Ask the AI about this section