LexaceLexace Open Lexace ›

Section 30 — Set-off.

The Cattle-Trespass Act, 1871
Any compensation paid to such person under this Act by order of the convicting Magistrate shall be set-off and deducted from any sum claimed by or awarded to him as compensation in such suit.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›