Section 23 — Recovery of compensation.
The Cattle-Trespass Act, 1871
The compensation, fines and expenses mentioned in section 22 may be recovered as if they were fines imposed by the Magistrate.] 1Open in Lexace · Ask the AI about this section
The compensation, fines and expenses mentioned in section 22 may be recovered as if they were fines imposed by the Magistrate.] 1Open in Lexace · Ask the AI about this section