Section 31 — [Repealed.].
The Bombay Civil Courts Act, 1869
[Pending proceedings].—Rep. by s. 1 and Schedule, Part I, ibid. (w.e.f. 11-4-1876) .Open in Lexace · Ask the AI about this section
[Pending proceedings].—Rep. by s. 1 and Schedule, Part I, ibid. (w.e.f. 11-4-1876) .Open in Lexace · Ask the AI about this section