Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 42 — [Repealed].

The Legal Practitioners Act, 1879

[ Repeal of Chapter VI of Boni. Reg. II of 1827 and Acts 1 of 1846 and 20 of 1853 .] Rep. by the Repealing Act , 1938 (1 of 1938), s . 2 and Sch .

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections