Section 20 — [Repealed.].
The Legal Practitioners Act, 1879
[ No person to act as agent in revenue-offices unless qualified .] Rep. by s . 50 (3), ibid. ( w.e.f . 15-6-2011).Open in Lexace · Ask the AI about this section
[ No person to act as agent in revenue-offices unless qualified .] Rep. by s . 50 (3), ibid. ( w.e.f . 15-6-2011).Open in Lexace · Ask the AI about this section