Section 12 — [Repealed.].
The Legal Practitioners Act, 1879
[ Suspension and dismissal of pleaders and mukhtars convicted of criminal offence .] Rep by s . 50(4), ibid. ( w.e.f 1-9-1963).Open in Lexace · Ask the AI about this section
[ Suspension and dismissal of pleaders and mukhtars convicted of criminal offence .] Rep by s . 50(4), ibid. ( w.e.f 1-9-1963).Open in Lexace · Ask the AI about this section