LexSection 3B — Deposit by minor.
The Government Savings Promotion Act, 1873
1 [3B. Deposit by minor.-- (1) A minor who has attained the age of ten years may open and operate an account in the Government Savings Bank, if so permitted under a Savings Scheme. (2) Subject to the provisions of sub-section (1), the guardian of a minor may open and operate an account on behalf of the minor, till he becomes a major.]Open in Lexace · Ask the AI about this section