Section 17A — [Omitted.].
The Divorce Act, 1869
[ Appointment of officer to exercise duties of King's Proctor .]Omitted by the Indian Divorce (Amendment) Act, 2001 (51 of 2001), s. 13 (w.e.f. 3-10-2001).Open in Lexace · Ask the AI about this section
[ Appointment of officer to exercise duties of King's Proctor .]Omitted by the Indian Divorce (Amendment) Act, 2001 (51 of 2001), s. 13 (w.e.f. 3-10-2001).Open in Lexace · Ask the AI about this section