LexSection 1 — Short title and extent.
The Fatal Accidents Act, 1855
1 [1. Short title and extent.-- (1) This Act may be called the Fatal Accidents Act, 1855. (2) It extends to the whole of India 2 ***.]Open in Lexace · Ask the AI about this section
1 [1. Short title and extent.-- (1) This Act may be called the Fatal Accidents Act, 1855. (2) It extends to the whole of India 2 ***.]Open in Lexace · Ask the AI about this section