Section 1A — Extent.
The Indian Tolls Act, 1851
1 [1A. Extent.-- This Act extends to the territories administered on the fourth of July, eighteen hundred and fifty-one, by the Governor of the Presidency of Fort William in Bengal, the LieutenantGovernor of North-Western Provinces of Bengal and the Governor of the Presidency of Fort St. George in Council.]Open in Lexace · Ask the AI about this section
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