Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 18 — [Repealed.].

The Public Gambling Act, 1867

[Offences under this Act to be "offences" within the meaning of Penal Code.] Rep. by the Repealing Act, 1874 (16 of 1874), s. 1 and the Schedule, Pt. I.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections