LexSection 1 — [Omitted.].
The Indian Tolls Act, 1864
[Schedule of Act 8 of 1851 repealed, and another Schedule substituted].--Omitted by the Devolution Act, 1920 (38 of 1920), s. 2 and the First Schedule (w.e.f. 14-9-1920).Open in Lexace · Ask the AI about this section