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Section 1 — [Repealed.].

The Religious endowments act, 1863
[Repeal of parts of Bengal Regulation 19 of 1810 and Madras Regulation 7 of 1817].--[Rep. by the Repealing Act, 1870 (14 of 1870), s. 1 and the Schedule.

Official Hindi (PDF) ↗

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