LexSection 25 — Police-officers to take charge of unclaimed property, and be subject to Magistrates orders as to disposal.
The Police Act, 1861
It shall be the duty of every police-officer to take charge of all unclaimed property, and to furnish an inventory thereof to the Magistrate of the district. The police-officers shall be guided as to the disposal of such property by such orders as they shall receive from the Magistrate of the district.Open in Lexace · Ask the AI about this section