Section 1 — Short title and commencement.
The Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017
(1) This Act may be called the Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017. (2) It shall be deemed to have come into force on the 8th day of July, 2017.Open in Lexace · Ask the AI about this section
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