LexSection 6A — Information and documents to be given to distributors and exhibitors with respect to certified films.
The Cinematograph Act, 1952
1 [6A. Information and documents to be given to distributors and exhibitors with respect to certified films.-- Any person who delivers any certified film to any distributor or exhibitor shall, in such manner as may be prescribed, notify to the distributor or exhibitor, as the case may be, the title, the length of the film, the number and the nature of the certificate granted in respect thereof and the conditions, if any, subject to which it has been so granted, and any other particulars respecting the film which may be prescribed.]Open in Lexace · Ask the AI about this section