LexSection 5DD — Omitted.
The Cinematograph Act, 1952
[Qualifications, terms and conditions of service of Chairman and Member] --Omitted by s. 9, ibid., (w.e.f. 4-4-2021).Open in Lexace · Ask the AI about this section
[Qualifications, terms and conditions of service of Chairman and Member] --Omitted by s. 9, ibid., (w.e.f. 4-4-2021).Open in Lexace · Ask the AI about this section