Section 1 — Short title, extent and duration.
The Requisitioning and Acquisition of Immovable Property Act, 1952
(1) This Act may be called the Requisitioning and Acquisition of Immovable Property Act, 1952. (2) It extends to the whole of India except the State of Jammu and Kashmir*. 1 * * * * *Open in Lexace · Ask the AI about this section
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