LexSection 7 — Repealed.
The Inflammable Substances Act, 1952
[Repeal of section 30, Act 30 of 1934.] Rep. by the Repealing and Amending Act, 1957 (36 of 1957), s. 2 and the First Schedule (w.e.f. 17-9-1957.)Open in Lexace · Ask the AI about this section