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Section 5 — Objects of the University.

The Dr. Rajendra Prasad Central Agricultural University Act, 2016.
The objects of the University shall be--- (a) to impart education in different branches of agriculture and allied sciences as it may deem fit; (b) to further the advancement of learning and conducting of research in agricultural and allied sciences; (c) to undertake programmes of extension education in the country with particular attention to the State of Bihar; (d) to promote partnership and linkages with national and international educational institutions; and (e) to undertake such other activities as it may, from time to time, determine.

Official Hindi (PDF) ↗

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