LexSection 17 — Authorities of the University.
The Dr. Rajendra Prasad Central Agricultural University Act, 2016.
The following shall be the authorities of the University, namely: — (1) the Board; (2) the Academic Council; (3) the Research Council; (4) the Extension Education Council; (5) the Finance Committee; (6) the Faculties and Board of Studies; and (7) such other authorities as may be prescribed by the Statutes.Open in Lexace · Ask the AI about this section