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Section 10 — Officers of the University.

The Dr. Rajendra Prasad Central Agricultural University Act, 2016.
The following shall be the officers of the University, namely: — (1) the Chancellor; (2) the Vice-Chancellor; (3) the Deans; (4) the Directors; (5) the Registrar; (6) the Comptroller; (7) the University Librarian; and (8) such other officers as may be prescribed by the Statutes.

Official Hindi (PDF) ↗

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