LexSection 99 — Amendment of section 15 of Act 37 of 1956.
The Andhra Pradesh Reorganisation Act, 2014
On and from the appointed day, in section 15 of the States Reorganisation Act, 1956, in clause (e) , for the words "Andhra Pradesh", the words "Andhra Pradesh and Telangana" shall be substituted.Open in Lexace · Ask the AI about this section