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Section 18 — Representation of Anglo-Indian community.

The Andhra Pradesh Reorganisation Act, 2014
Notwithstanding anything in sub-section (1) of section 17 the Governor of the State may nominate one member each to the Legislative Assemblies of the successor States to give representation to the Anglo-Indian community in accordance with article 333 of the Constitution.

Official Hindi (PDF) ↗

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