LexSection 54 — Bar of jurisdiction.
The Lokpal and Lokayuktas Act, 2013
No civil court shall have jurisdiction in respect of any matter which the Lokpal is empowered by or under this Act to determine.Open in Lexace · Ask the AI about this section
No civil court shall have jurisdiction in respect of any matter which the Lokpal is empowered by or under this Act to determine.Open in Lexace · Ask the AI about this section