Section 10 — Officers of University.
The Rajiv Gandhi National Aviation University Act, 2013
The following shall be the officers of the University:— (1) the Chancellor; (2) the Vice-Chancellor; (3) the Deans of Schools; (4) the Registrar; (5) the Finance Officer; (6) the Controller of Examinations; and (7) such other officers as may be declared by the Statutes to be officers of the University.Open in Lexace · Ask the AI about this section