LexSection 3 — Act to have overriding effect.
The Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013
The provisions of this Act shall have effect notwithstanding anything inconsistenttherewith contained in the Employment of Manual Scavengers and Construction of DryLatrines (Prohibition) Act, 1993 ( 46 of 1993) or in any other law, or in any instrument having effect byvirtue of any other law.Open in Lexace · Ask the AI about this section