LexSection 16 — Rehabilitation of persons identified as manual scavengers by a Panchayat.
The Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013
Any person included in the final list of manual scavengers, published in pursuanceof section 14 or added thereto in pursuance of sub-section (2) of section 15 shall berehabilitated, mutatis mutandis, in the manner laid down for urban manual scavengers insection 13.Open in Lexace · Ask the AI about this section