LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 18 — Probation of Offenders Act, 1958 not to apply to offences under this Act.

The Coinage Act, 2011
Nothing in the Probation of Offenders Act, 1958 (20 of 1958) shall apply to offences under this Act.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›