LexSection 10 — Authorities of Academy.
The Academy of Scientific and Innovative Research Act, 2011
The following shall be the authorities of the Academy, namely:— (a) The Board; (b) Senate; (c) Director; (d) Boards of Studies; (e) such other authorities as may be declared by the Statutes to be the authorities of the Academy.Open in Lexace · Ask the AI about this section