Section 19 — Powers of entry and inspection.
The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
Any Veterinary Officer or other Competent Officer may enter upon and inspect any land or building or place, vessel or vehicle, for the purpose of ensuring compliance of the provisions of this Act or the rules or orders made thereunder, by the persons responsible for such compliance.Open in Lexace · Ask the AI about this section
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