LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 1 — Short title, extent and commencement.

The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
(1) This Act may be called the Prevention and Control of Infectious and Contagious Diseases in Animals 1 [Act, 2009]. (2) It shall come into force on such date 2 as the Central Government may, by notification, appoint; and different dates may be appointed for different States or for different areas therein as well as for different provisions of this Act, and any reference in any such provision of this Act to the commencement of this Act shall be construed in relation to any State or area or provision as a reference to the coming into force of this Act or, as the case may be, of that provision, in such State or area.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›