LexSection 64 — Counting of votes.
The Representation of the People Act, 1951
At every election where a poll is taken, votes shall be counted by, or under the 1 [supervision and direction] of, the returning officer, and each 2 [contesting candidate], his election agent and his 3 [counting agents], shall have a right to be present at the time of counting.Open in Lexace · Ask the AI about this section