LexSection 54 — [Omitted.].
The Representation of the People Act, 1951
[ Special procedure at elections in constituencies where seats are reserved for Scheduled Castes or Scheduled Tribes. ] Omitted by the Representation of the People (Amendment) Act , 1961 (40 of 1961), s . 12 ( w.e.f . 20-9-1961).Open in Lexace · Ask the AI about this section