LexSection 49 — Functions of polling agents and counting agents.
The Representation of the People Act, 1951
(1) A polling agent may perform such functions in connection with the poll as are authorised by or under this Act to be performed by a polling agent. (2) A counting agent may perform such functions in connection with the counting of votes as are authorised by or under this Act to be performed by a counting agentOpen in Lexace · Ask the AI about this section