Section 43 — [Omitted.].
The Representation of the People Act, 1951
[ Effect of default in appointment of election agent under section 42 .] Omitted by the Representation of the People ( Second Amendment ) Act , 1956 (27 of 1956), s 25 ( w.e.f . 28-8-1956).Open in Lexace · Ask the AI about this section