Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 168 — Omitted..

The Representation of the People Act, 1951

[ Special provisions with respect to Rulers of former Indian States .] Omitted by Rulers of Indian States ( Abolition of Privileges ) Act , 1972 (54 of 1972), s . 4 ( w.e.f . 9-9-1972).

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›