Section 140 — Omitted.
The Representation of the People Act, 1951
[ Corrupt and illegal practices entailing disqualifications .] Omitted by s. 61, ibid . ( w.e.f . 14-12-1966).Open in Lexace · Ask the AI about this section
[ Corrupt and illegal practices entailing disqualifications .] Omitted by s. 61, ibid . ( w.e.f . 14-12-1966).Open in Lexace · Ask the AI about this section