Section 138 — Repealed..
The Representation of the People Act, 1951
[ Amendment of Act 5 of 1898 .] Rep. by the Repealing and Amending Act , 1957 (36 of 1957), s . 2 and the First Schedule ( w.e.f . 17-9-1957).Open in Lexace · Ask the AI about this section
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