Section 13 — [Omitted.].
The Representation of the People Act, 1951
[ 1 [ Notification for reconstitution of electoral colleges of certain Union territories .] Omitted by the Territorial Councils Act , 1956 (103 of 1956), s . 66 ( w.e.f . 1-1-1957).]Open in Lexace · Ask the AI about this section