LexSection 105 — [Omitted.].
The Representation of the People Act, 1951
[ Orders of the Tribunal to be final and conclusive ]. [ Omitted by s. 58, ibid . ( w.e.f. 28-8-1956).Open in Lexace · Ask the AI about this section
[ Orders of the Tribunal to be final and conclusive ]. [ Omitted by s. 58, ibid . ( w.e.f. 28-8-1956).Open in Lexace · Ask the AI about this section