LexSection 21 — Authorities of the University.
The Tripura University Act, 2006
The following shall be the authorities of the University:-- (1) the Court; (2) the Executive Council; (3) the Academic Council; (4) the College Development Council; (5) the Board of Studies; (6) the Finance Committee; and (7) such other authorities as may be declared by the Statutes to be the authorities of the University.Open in Lexace · Ask the AI about this section