Section 10 — Officers of the University.
The Indian Maritime University Act, 2008
The following shall be the officers of the University:-- (1) the Chancellor; (2) the Vice-Chancellor; (3) the Pro-Vice-Chancellor; (4) the Deans of Schools; (5) the Directors; (6) the Registrars; (7) the Finance Officer; and (8) such other officers as may be declared by the Statutes to be officers of the University.Open in Lexace · Ask the AI about this section