Section 21 — Authentication of orders and instruments of Institute.
The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, Act, 2008
All orders and decisions of the Institute shall be authenticated by the signature of the Director or any other member authorised by the Institute in this behalf and all other instruments shall be authenticated by the signature of such officers as may be authorised by the Institute.Open in Lexace · Ask the AI about this section